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Calcutta High Court (Appellete Side)

Satabdi Roy (Aich) vs Unknown on 7 December, 2023

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

07.12.2023 Serial no. 39 [G.S.D] CRR 1563 of 2023 In the matter of : Satabdi Roy (Aich) ... ... Petitioner Mr. Debapriya Gupta Ms. S. Biswas Mr. R. P. Sinha ... for the petitioner Liberty is granted to the petitioner to file Supplementary Affidavit enclosing the application under Section 391 of the Cr.P.C.

Let the matter be listed in the monthly list of March, 2024.

Pendency of the revisonal application will not deter the ld. Sessions Court to proceed with the case.

Parties to act on a server copy of this order, duly collected from the official website of the Hon'ble High Court, Calcutta.

(Tirthankar Ghosh, J.)