Himachal Pradesh High Court
Pankaj Bhardwaj vs . Ambika Bhardwaj on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Pankaj Bhardwaj vs. Ambika Bhardwaj .
FAO (FC) No. 17/2022 1.8.2022 Present: Mr. Ajay Kumar Dhiman, Advocate, for the appellant.
FAO (FC) No. 17/2022 & CMP No. 10206/2022 Issue notice to the respondent returnable for 12.9.2022, specifically mentioning therein that she is required to personally appear before the Court, on taking steps within two days. The appellant is directed to pay a sum of Rs.20,000/- to the respondent through money order towards her miscellaneous expenses. It is made clear that the notice shall be issued to the respondent only in case the process fee is accompanied by the receipt of payment.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 1.8.2022 (pankaj) ::: Downloaded on - 02/08/2022 20:03:35 :::CIS