Supreme Court - Daily Orders
The State Of Tamil Nadu Home ... vs K Balu on 22 October, 2018
Bench: Uday Umesh Lalit, D.Y. Chandrachud
ITEM NO.61 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 37476/2018
(Arising out of impugned final judgment and order dated 23-02-2018
in MA No. 489/2018 passed by the Supreme Court Of India)
THE STATE OF TAMIL NADU HOME PROHIBITIION AND EXCISE DEPARTMENT
SECRETARY TO THE GOVERNMENT Petitioner(s)
VERSUS
K BALU Respondent(s)
([TO BE TAKEN UP ALONGWITH ITEM NO. 39 I.E. M.A.NO.2271-
2273/2018] )
Date : 22-10-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s)
Mr. Irshad Ahmad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
(SHASHI SAREEN) (SUMAN JAIN) AR CUM PS BRANCH OFFICER Signature Not Verified Digitally signed by SHASHI SAREEN Date: 2018.10.23 16:40:52 IST Reason: