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Central Administrative Tribunal - Gauhati

Mrs Jecinta Kamei vs Bharat Sanchar Nigam Ltd on 10 September, 2018

bi {10.177 58.227 cat! order/order creation bulk ind acti CENTRAL ADMINISTRATIVE TRIBUNAL - GUWAHATI BENCH Oe a =. .

ORDER SHEET COURT NO. :

10.09.2018 | oe O.A./42/95/2018 MRS JECINTA KAMEI D.B | , WIS-

BHARAT SANCHAR NIGAM LTD "ITEM NO:14 7 _ FOR APPLICANTS(S) Adv. : MrN.A.Singh FOR RESPONDENTS(S) Adv. : Mr.B.C.Pathak, BSNL NotesofThe Registry -- Orderof The Tribunal Heard MrN.ASingh, feared counsel for the applicant. and

-MrB.C.Pathak, learned counsel for the 'respondents, Hearltig:

concluded.order passed. For the reasons recorded separately. O.A. is | disposed of. --
( MANIULA DAS} MEMBER ()