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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(1)(d) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(d)kindles, keeps or carries any fire except during season other than the season notified by the forest officer;