Bombay High Court
Blackburn Metals vs M/S. Zep Engineering Works And Ors on 21 February, 2020
Author: A. M. Badar
Bench: A. M. Badar
34-apl-1768-2019.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1768 OF 2019
BLACKBURN METALS ... APPLICANT.
VERSUS
M/S ZEP ENGINEERING WORKS
AND OTHERS ... RESPONDENTS.
Mr.Karl Rustom Khan, Advocate for the Applicant.
Mr.S.V.Gavand, Additional Public Prosecutor for the State.
CORAM : A. M. BADAR, J.
DATE : 21ST FEBRUARY 2020.
P.C.:
1. Learned Counsel for the petitioner submits that he wants to effect private service on respondent Nos. 1 to 4 in addition to court service.
2. Private service in addition to court service is permitted.
(A. M. BADAR, J.) Chitra Sonawane 1 ::: Uploaded on - 24/02/2020 ::: Downloaded on - 11/06/2020 01:51:37 :::