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Bombay High Court

Sushila Eknath Kasab And Another vs The State Of Maharashtra Through ... on 3 July, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                            1                            DPT-WP-03.07.2023.doc



                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                  BENCH AT AURANGABAD

                                                CORAM   :    MANGESH S. PATIL &
                                                             SHAILESH P. BRAHME, JJ.
                                                 DATE   :    3 JULY 2023.
            PER COURT :

1. Due to paucity of time, the following matters are adjourned to the dates mentioned against them.

2. The interim relief/undertaking/statement, if any, in these matters shall continue till next date.

                              Matters                                   Date
                 82 WRIT PETITION NO.14420 OF 2021
                 83 WRIT PETITION NO.1775 OF 2022                    31.07.2023
                  WITH CA/15205/2022 IN WP/1775/2022                in Urgent Category
                 84 WRIT PETITION NO.5292 OF 2022
                 85 WRIT PETITION NO.8715 OF 2022

                 86 WRIT PETITION NO.9858 OF 2022
                 WITH CA/15122/2022 IN WP/9858/2022                  01.08.2023
                                                                    in Urgent Category
                 87 WRIT PETITION NO.11045 OF 2022
                             WITH WP/493/2022
                 88 WRIT PETITION NO.12193 OF 2022

                  90 WRIT PETITION NO.127 OF 2023
                  WITH CA/7492/2023 IN WP/127/2023                   02.08.2023
                 92 WRIT PETITION NO.435 OF 2023                    in Urgent Category
                 93 WRIT PETITION NO.3166 OF 2023

Najeeb...




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                                            2                     DPT-WP-03.07.2023.doc




              96 WRIT PETITION NO.313 OF 2021
              97 WRIT PETITION NO.8023 OF 2022
               98 WRIT PETITION NO.652 OF 2023
              99 WRIT PETITION NO.3204 OF 2023
                                                             21.8.2023

WITH WP/5365/2023 WITH WP/3950/2023 WITH WP/4363/2023 WITH CA/6907/2023 IN WP/3204/2023 WITH CA/7856/2023 IN WP/3204/2023 100 WRIT PETITION NO.5220 OF 2023 101 WRIT PETITION NO.5226 OF 2023 102 WRIT PETITION NO.5238 OF 2023 103 WRIT PETITION NO.5250 OF 2023 22.08.2023 104 WRIT PETITION NO.5253 OF 2023 105 WRIT PETITION NO.5256 OF 2023 106 WRIT PETITION NO.5260 OF 2023 107 WRIT PETITION NO.5266 OF 2023 108 WRIT PETITION NO.5271 OF 2023 23.08.2023 109 WRIT PETITION NO.5274 OF 2023 110 WRIT PETITION NO.5280 OF 2023 111 WRIT PETITION NO.5426 OF 2023 24.08.2023 112 WRIT PETITION NO.5667 OF 2023 113 WRIT PETITION NO.5729 OF 2023 [ SHAILESH P. BRAHME, J.] [ MANGESH S. PATIL, J.] Najeeb...

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