Calcutta High Court
Emirates Grains Co. Products (P) Llc vs Lmj International Ltd. & Ors on 2 September, 2019
Author: Soumen Sen
Bench: Soumen Sen, Ravi Krishan Kapur
ORDER
GA NO. 1958 OF 2019
WITH
APO NO. 276 OF 2010
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
EMIRATES GRAINS CO. PRODUCTS (P) LLC
Versus
LMJ INTERNATIONAL LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 2nd September 2019.
APPEARANCE:
Mr. Jishnu Saha, Sr. Advocate
Mr. Sakabda Roy, Advocate
Mr. Ishan Saha, Advocate
...for the appellant.
In spite of service, the respondent no. 1 is not represented.
Leave is given to the appellant to file an affidavit of service in course of the day.
This is an application for recording change of name of the respondent No. 1. The appellant has disclosed the company Master Data obtained from the website of Ministry of Corporate Affairs to show that the name of the respondent No. 1 has changed to Srimunisuvrata Agri International Limited. The said application is formal in nature.
There shall be an order in terms of prayers (a), (b) and (c) of the petition.
GA No. 1958 of 2019 stands disposed of.
(SOUMEN SEN, J.) (RAVI KRISHAN KAPUR, J.) S. Kumar