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[Cites 0, Cited by 0] [Section 117(4)] [Section 117] [Entire Act]

State of Jharkhand - Subsection

Section 117(4)(c) in Jharkhand Municipal Act, 2011

(c)require any person so appearing before him, or before any officer subordinate to him, to make or sign a declaration with respect to such document, cash or article or to answer any question or prepare and submit any statement, and