Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 385(1)] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(1)(d) in Kolkata Municipal Corporation Act, 1980

(d)with the approval of the Mayor-in-Council determine the number or sub-number by which any premises or part thereof shall be known;