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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(2)(j) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(j)has been convicted for an offence under the Narcotic Drugs and Psychotropic Substances Act, 1985;