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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13)(e) in Mizoram (Land Revenue) Act, 2013

(e)water supply, sewerage and drainage connections and the installations of other services like power, light gas, hot and cold water heating, refrigerator, air conditioning and incinerating;