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Bombay High Court

Vinayakrao Rangnathrao Muli Lrs ... vs Pathri Municipal Council Parbhani And ... on 7 November, 2019

Bench: Prasanna B. Varale, Anil S. Kilor

                                                                                          93cp659-19
                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD
                          932 CONT. PETITION NO.659 OF 2019
                                  IN WP/6433/2015

     VINAYAKRAO RANGNATHRAO MULI LRS PADMABAI THROUGH GPA
                  GOPALRAO AMBADASRAO BORIKAR
                                VERSUS
          PATHRI MUNICIPAL COUNCIL PARBHANI AND OTHERS
                                    ...
                Advocate for Petitioner : Party In Person
          Advocate for Respondent No.1 : Mr. Tripathi Manish P.

                                            CORAM         : PRASANNA B. VARALE &
                                                            ANIL S. KILOR, JJ..
                                             DATE         : 7th November,              2019
ORDER:

1. Stand over to 15.11.2019 at the request of Mr. Tripathi, learned advocate for respondent No.1.

2. The general power of attorney- Mr. Gopalrao Ambadasrao Borikar, who is present in this court is also informed about the next date in the matter i.e. 15.11.2019. As such, it may not be necessary to issue separate notice to the general power of attorney informing the next date in the matter.

(ANIL S. KILOR, J.) (PRASANNA B. VARALE J.) JPC Page 1 of 1 ::: Uploaded on - 08/11/2019 ::: Downloaded on - 09/11/2019 02:20:11 :::