Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Odisha - Subsection Section 33(3) in The Orissa Dental Council Rules, 1969 (3)The Registrar shall in the case of a special meeting issue with the notice of the meeting a complete agenda showing the business to be brought before the meeting.
