Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 869 in Police Regulations, Bengal , 1943 869. Effect of dismissal or removal. [§7, Act V, 1861, read with §243 of the Government of India Act, 1935]. - Dismissal precludes reemployment in the service of the Crown, but removal does not.
