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[Cites 0, Cited by 0] [Section 36(6)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(6)(a) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(a)affecting the status, power or constitution of any authority of the University until such authority has been given an opportunity of expressing an opinion upon the proposal; or