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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 44(vii) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(vii)the payment of interest of the loans that may be raised for the purpose of the market and provisions of sinking fund in respect of such loans;