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State of Assam - Section

Section 17 in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

17. Curriculum and Syllabus.

- The course of study, curriculum, text book, syllabus etc. for the non-government educational institutions shall be such as may be specified or recommended by the affiliating or recognising authority, Board, Council, as the case maybe, under the respective State or Central Government.