Supreme Court - Daily Orders
Surendra Patwa vs Reserve Bank Of India on 13 December, 2021
Bench: Sanjay Kishan Kaul, M.M. Sundresh
ITEM NO.14 Court 6 (Video Conferencing) SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.20304/2021
(Arising out of impugned final judgment and order dated 26-11-2021
in WP No.23800/2021 passed by the High Court of M.P. at Indore)
SURENDRA PATWA & ANR. Petitioner(s)
VERSUS
RESERVE BANK OF INDIA & ORS. Respondent(s)
(IA No.161337/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 13-12-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Gopal Sankaranarayanan, Sr. Adv.
Mr. Abhinav Malhotra, Adv.
Mr. Aayush Agarwala, Adv.
Mr. Shrutanjaya Bharadwaj, Adv.
M/S. PBA Legal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
After some arguments, learned counsel for the petitioners seeks to withdraw the petition.
The special leave petition is dismissed as withdrawn.
Pending application stands disposed of.
(RASHMI DHYANI) (POONAM VAID)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
RASHI GUPTA
Date: 2021.12.14
17:29:32 IST
Reason: