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Supreme Court - Daily Orders

Surendra Patwa vs Reserve Bank Of India on 13 December, 2021

Bench: Sanjay Kishan Kaul, M.M. Sundresh

     ITEM NO.14                    Court 6 (Video Conferencing)            SECTION IV-C

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (C)    No.20304/2021

     (Arising out of impugned final judgment and order dated 26-11-2021
     in WP No.23800/2021 passed by the High Court of M.P. at Indore)

     SURENDRA PATWA & ANR.                                               Petitioner(s)

                                                     VERSUS

     RESERVE BANK OF INDIA & ORS.                                        Respondent(s)

     (IA No.161337/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT)

     Date : 13-12-2021 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                             HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)                 Mr. Gopal Sankaranarayanan, Sr. Adv.
                                       Mr. Abhinav Malhotra, Adv.
                                       Mr. Aayush Agarwala, Adv.
                                       Mr. Shrutanjaya Bharadwaj, Adv.
                                       M/S. PBA Legal, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

After some arguments, learned counsel for the petitioners seeks to withdraw the petition.

The special leave petition is dismissed as withdrawn.

Pending application stands disposed of.



                         (RASHMI DHYANI)                                  (POONAM VAID)
Signature Not Verified
                          COURT MASTER                                    COURT MASTER
Digitally signed by
RASHI GUPTA
Date: 2021.12.14
17:29:32 IST
Reason: