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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(xi) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xi)Inspect the construction work undertaken by the Committees either from their own funds or loans and or grants provided by the Board or any other agencies and take corrective measures;