Calcutta High Court (Appellete Side)
Parimal Kumar Bose @ Basu vs Union Of India & Others on 27 April, 2017
1 273 27.04.201
W.P. 5156 (W) of 2017 BD
7. Parimal Kumar Bose @ Basu Vs Union of India & Others Mr. Mihir Kundu.
... For PF Authorities Mr. Ayan Banerjee.
... For State None appears on behalf of the petitioner when the matter is called on. No accommodation has been prayed for.
The writ petition is dismissed for default. There will be no order as to costs.
(Dr. Sambuddha Chakrabarti, J.)