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[Cites 0, Cited by 0] [Section 234(3)] [Section 234] [Entire Act]

State of Tamilnadu - Subsection

Section 234(3)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)deposit the carcasses of animals, rubbish or filth in any street or on the veranda of any building or on any unoccupied ground alongside any street or on any public quay, jetty or landing place or on the bank of a water-course or tank; or