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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Tamilnadu - Subsection

Section 50(1)(f) in Tamil Nadu District Municipalities Act, 1920

(f)accepts employment under or becomes the official subordinate [of the chairman or any other councillor] [Substituted for 'of any other councillor' by Tamil Nadu Act No. 15 of 2011, dated 06.09.2011, w.e.f. 12.9.2011.];