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State of Andhra Pradesh - Section

Section 3 in The Andhra Pradesh Horticultural University (Amendment) Act, 2011

3. Amendment of Section 2.

In section 2 of the principal Act,-
(i)in clause (2), for the expression "the Andhra Pradesh Horticultural University Act, 2007", the expression "Dr. Y.S.R. Horticultural University Act, 2007" shall be substituted.
(ii)in clause (31), for the words "the Andhra Pradesh Horticultural University" the words "Dr. Y.S.R. Horticultural University" shall be substituted.