Himachal Pradesh High Court
Ved Parkash Mittal vs . The Lac And Anr. on 25 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Ved Parkash Mittal Vs. The LAC and anr.
.
RFA No.226 of 2019 25.4.2022 Present: Mr. Anup Rattan, Advocate, for the appellant.
Ms. Rameeta Rahi, Additional Advocate General for respondents.
Learned Deputy Advocate General states that the case has been prepared by Mr.Raju Ram Rahi, Deputy Advocate General, who is also instructed by the concerned Department but he is not available today.
Therefore, on the request of learned Additional Advocate General, matter is adjourned.
List on 2.5.2022.
(Vivek Singh Thakur) Judge 25th April, 2022 (mamta) ::: Downloaded on - 26/04/2022 20:10:21 :::CIS