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Union of India - Section

Section 135 in The Explosives Rules, 2008

135. Protection of action taken in good faith

.-No suit, prosecution or other legal proceeding shall lie against the Government or any officer or other employee of the Government or any authority constituted under the Act and these rules in respect of anything which is done or intended to be done in good faith in pursuance of the Act and these rules made or orders or directions issued thereunder.