Bombay High Court
Apparao Yadavrao Akat (Died) Thr Lrs ... vs The State Of Maharashtra And Ors on 24 February, 2021
Author: R. G. Avachat
Bench: R. G. Avachat
1 902-ca-5144-2020.doc
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO. 5144 OF 2020
IN
FIRST APPEAL (ST) NO. 5709 OF 2020
Apparao Yadavrao Akat (died)
Through LR's
1) Dropadabai Apparao Akat and others ... Applicants
Versus
The State of Maharashtra and others ... Respondents
....
Mr. D. M. Kakade, Advocate for the applicants
Mr. A. B. Chate, AGP for respondent No.1 and 2
....
CORAM : R. G. AVACHAT, J.
DATED : 24th FEBRUARY, 2021 PER COURT :-
. Heard.
2. Issue notice to the respondents, returnable on 24 th March, 2021.
3. Learned AGP waives service of notice on behalf of respondent Nos. 1 and 2.
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