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Supreme Court - Daily Orders

M/S Us Technologies International Pvt. ... vs The Commissioner Of Income Tax on 7 January, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

     ITEM NO.1                              COURT NO.4                     SECTION XI-A
                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                                         Civil Appeal   No(s).     7934/2011

     M/S US TECHNOLOGIES INTERNATIONAL PVT. LTD.                                 Appellant(s)

                                                        VERSUS

     THE COMMISSIONER OF INCOME TAX                                              Respondent(s)

     (ONLY I.A. NO. 169339 OF 2019 IN CIVIL APPEAL NOS. 1258-1260 OF
     2019 IS TO BE LISTED BEFORE THE HON'BLE COURT)

     WITH
     C.A. No. 1258-1260/2019 (XI-A)
     (FOR STAY APPLICATION ON IA 169339/2019)

     Date : 07-01-2020 This matter was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                              HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Appellant(s)                     Mr.   C.N. Sreekumar, Sr. Adv.
                                          Mr.   Anil D. Nair, Adv.
                                          Mr.   Prakash Ranjan Nayak, AOR
                                          Mr.   Amit Sharma, Adv.

                                          Mr. Ranjan Kumar Pandey, AOR

     For Respondent(s)                    Mr. V.J. Banerjee, ASG
                                          Ms. Praveena Gautam, Adv.
                                          Mr. Nalin Kohli, Adv.
                                          Mr. H.R. Rao, Adv.
                                          Dr. D.V. Rao, Adv.
                                          Mrs. Anil Katiyar, AOR
                                          Mr. B. V. Balaram Das, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

IA 169339/2019 in C.A. Nos. 1258-1260/2019:

Issue notice.
Counter Affidavit may be filed within two weeks. List after two weeks.
Signature Not Verified Digitally signed by R No coercive steps for recovery shall be taken in the NATARAJAN Date: 2020.01.07
meanwhile.
16:47:53 IST Reason:
(R. NATARAJAN) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER