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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Kerala - Subsection

Section 34(viii) in A.P.J. Abdul Kalam Technological University Act, 2015

(viii)to recommend to the Board of Governors, conferment of autonomous status on University institutions, departments, affiliated colleges and institutions in accordance with the provisions of the Ordinances and policies of the State Government in this regard;