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Supreme Court - Daily Orders

Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 13 September, 2018

     ITEM NO.25                          REGISTRAR COURT. 1                SECTION IV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                     BEFORE THE REGISTRAR MR. KAPIL MEHTA

                                   Civil Appeal   No(s).   19552-19553/2017

     RAJAT KUMAR AND ORS ETC ETC                                         Appellant(s)

                                                     VERSUS

     S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA AND ANR ETC ETC
                                                       Respondent(s)

     (IA No.49551/2017-CONDONATION OF DELAY IN FILING
     )

     Date : 13-09-2018 These appeals were called on for hearing today.


     For Appellant(s)
                                       Ms Vidushi Garg, Adv.
                                       Ms. Sangeeta Kumar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Ld. Counsel for the appellant is granted four weeks time as last opportunity for taking appropriate steps in respect of deceased respondent no.4 in C.A.No.19552/2017.

List again on 26.10.2018.

KAPIL MEHTA Registrar 13.09.2018 hj Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.17 14:09:31 IST Reason: