Supreme Court - Daily Orders
Rajat Kumar And Ors Etc Etc vs S D Adarash Jain Kanya Maha Vidyalaya ... on 13 September, 2018
ITEM NO.25 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 19552-19553/2017
RAJAT KUMAR AND ORS ETC ETC Appellant(s)
VERSUS
S D ADARASH JAIN KANYA MAHA VIDYALAYA SADHAURA AND ANR ETC ETC
Respondent(s)
(IA No.49551/2017-CONDONATION OF DELAY IN FILING
)
Date : 13-09-2018 These appeals were called on for hearing today.
For Appellant(s)
Ms Vidushi Garg, Adv.
Ms. Sangeeta Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the appellant is granted four weeks time as last opportunity for taking appropriate steps in respect of deceased respondent no.4 in C.A.No.19552/2017.
List again on 26.10.2018.
KAPIL MEHTA Registrar 13.09.2018 hj Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.09.17 14:09:31 IST Reason: