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State of Tamilnadu - Section

Section 24 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

24.

(a)Teachers in High sections should, ordinarily, hold Collegiate Trained Teachers' Certificate, and in the Primary Sections Trained Teachers' Certificates.
(b)Language teachers should possess Secondary Grade Trained Teachers' Certificates.
(c)In the case of Hindi teachers apart from the Secondary Grade Trained Teachers' Certificate, the teachers should have obtained the Hindi Praveen Diploma issued by the Hindi Prachar Sabha in the case of High School teaching and Visharad Dipioma in the case of Primary School teaching, or
The Hindi teachers should possess the Pracharak Diploma issued by the Hindi Prachar Sabha with S.S.L.C. qualification or its equivalent.