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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Punjab - Subsection

Section 25(ii) in Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979

(ii)On the expiry of the period referred to in sub-rule (i), the licensee shall be liable to vacate the site and remove the super-structure at his own expenses for which shall not be entitled to any compensation.