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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(ix) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(ix)to make Regulations prescribing the minimum teaching work for every subject and the minimum laboratory work and any other prescribed work to be done by students for any subject in the Faculty;