Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 13 in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000 13. Audit. - The audit of the Fund shall be conducted by the Controller from time to time.
