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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(1)(b) in Kerala Highway Protection Act, 1999

(b)if such person or his agent is not found, then by leaving it at his usual or last known place of abode or by delivering or tendering it to some adult member of his family or by causing it to be fixed on some conspicuous part of the building or land, if any, to which it relates.