Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(c) in The Orissa Boat Rules, 2004 (c)cause to be painted, on both sides of the boat, the number assigned in the license to such boat, preceded by the letter specified in Appendix-A appended to these rules.
