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State of Assam - Section

Section 43 in The Assam Cinemas (Regulation) Rules, 1960

43.

No unnecessary combustible material, shall be allowed within the enclosure and all necessary combustible material, films, etc., except a film which is being passed through the lantern, shall be placed in an approved fire-proof box. The latter shall be kept closed at the times except when it is necessary to obtain or replace a film. Films which are being used at an exhibition shall be kept in the enclosure but in no case shall a quantity of films in excess of 80 lbs. be kept at one time in such enclosure, any excess being stored until required, in a separate place licensed under Explosive Rules.