State Consumer Disputes Redressal Commission
Shri.Swada Merchant Co-Op.Credit ... vs Shri.Swami Samarth Urban Co-Op.Credit ... on 9 May, 2013
1 CC/05/2009
Date of filing :13/03/2009
Date of order :09/05/2013
MAHARASHTRA STATE CONSUMER DISPUTE REDRESSAL
COMMISSION,MUMBAI, CIRCUIT BENCH AT AURANGABAD.
IN COMPLAINT CASE NO.: 05 OF 2009
Shri.Swada Merchant Co-op.Credit Society Ltd
Sawda Tq.Raver Office Sambhaji Chowk Sawda,
Tq.Raver Dist. Jalgaon
Through its Incharge Manager,
Ravindra Ramesh Wani. Complainant
VERSUS
1.Shri.Swami Samarth Urban Co-op.Credit Society Ltd Sawda Tq.Raver Head Office Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon Through its Administrator Ashok D.Bagal M.Saha.Nimbadhak Cooperative Society, Raver.
2. Rajendra Motilal Wani R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon.
3. Sunil Lakshman Patil R/o. near Motha Aad Sawda, Tq.Raver Dist. Jalgaon.
4. Sow.Sunanda Rajendra Wani R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon.
5. Pramod Damodar Wani R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon.
6. Arvind Zendu Vanjari R/o. near old Post Office Sawda, Tq.Raver Dist. Jalgaon.
7. Devidas Mahadu Doke R/o. Near Motha Aad Sawda, Tq.Raver Dist. Jalgaon.
8. Pralhad Shankar Thosare 2 CC/05/2009 R/o.Swaminarayan nagar Sawda, Tq.Raver Dist. Jalgaon.
9. Sanjay Atram Patil R/o.At Post Gahukheda, Tq.Raver Dist. Jalgaon.
10. Suhas Avinash Akole R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon
11. Vilas Devram Bendale R/o.Maskawad Tq.Raver, Dist. Jalgaon.
12. Sow.Vandana Ravindra Wani R/o.New Deshmukh Wada Sawda, Tq.Raver Dist. Jalgaon.
13. Sow.Vandana Rajendra Zhope R/o. Near Bus Stand Phaijpur, Tq.Yawal Dist. Jalgaon
14. Sow.Sulochana Pradip Wani R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon.
15. Gangadhar Namdeo Wani R/o. Near Deshmukhwada Sawda, Tq.Raver Dist. Jalgaon.
16. Sunil Dattatraya Chopade R/o.Sambhaji Chowk Sawda, Tq.Raver Dist. Jalgaon.
17. Liladhar Eaknath Mistari R/o.Chandani Chowk Sawda, Tq.Raver Dist. Jalgaon.
18. Sandip R.Rawate R/o.LIC Colony Lahan Waghoda, Tq.Raver Dist. Jalgaon. Oppoinents CORAM : Mr.S.M.Shembole, Hon`ble Presiding Judicial Member.
Mrs.Uma Bora, Hon'ble Member. Mr.K.B.Gawali, Hon`ble Member.
3 CC/05/2009 O R A L O R D E R Date 09/05/2013 Per.Mr.S.M.Shembole Hon'ble Presiding Judicial Member.
None for the complainant is present, its counsel Shri.D.N.Bhokarikar is also absent. The record reflects that, the complainant as well as their counsel are absent since 09/07/2012. The matter was adjourned for five times. However, on the last date the matter was adjourned by way of last chance subject to condition of depositing cost of Rs 500/- in the "Legal Aid Account" of this Commission. But the said order is not complied. On the contrary, nobody for complainant turned up today. Therefore, there is no alternative except to dismiss the complaint in default and accordingly, it dismissed in default. No order as to cost.
K.B.Gawali Mrs.Uma Bora S.M.Shembole Member Member Presiding Judicial Member Patil A.H. Steno H.G.