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Bengal Presidency - Section

Section 682 in Police Regulations, Bengal , 1943

682. District Armed Police and its reserve.

- At the headquarters of every district except the Railway Police districts there shall be a District Armed Police which shall provide (i) an emergency force at headquarters, (ii) an emergency force at selected subdivisions, (iii) guards and (iv) escorts. It shall include armourers, buglers and the casualty reserve separately calculated on a variable percentage of the total number of head constables and constables of the District Armed Police sanctioned for the district.