Andhra Pradesh High Court - Amravati
Y.Kondamma vs The Joint Collector, on 1 September, 2021
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE NO: W.P.No.2883 of 2013
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
1.09.2021 MSM, J As both the counsel agreed to settle the dispute before Lok Adalat, the matter is referred to National Lok Adalat proposed to be held on 11.09.2021 for settlement.
________ MSM, J sp