Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Madhya Pradesh High Court

Mahaprabandhak Ntpc Limited vs Moti Ram on 20 September, 2023

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE FA No. 1961 of 2022 (NTPC LIMITED THROUGH MAHA PRABANDHAK Vs MOTI RAM AND OTHERS) FA/01962/2022, FA/01963/2022, FA/01964/2022, FA/01965/2022, FA/01966/2022, FA/01970/2022, FA/01971/2022, FA/01972/2022, FA/01973/2022, FA/01974/2022, FA/00067/2023, FA/00068/2023, FA/00071/2023, FA/00072/2023, FA/00073/2023, FA/00074/2023, FA/00195/2023, FA/00196/2023, FA/00197/2023, FA/00198/2023, FA/00202/2023, FA/00203/2023, FA/00204/2023, FA/00205/2023, FA/00207/2023, FA/00208/2023, FA/00407/2023, FA/00408/2023, FA/00409/2023, FA/00413/2023, FA/00418/2023, FA/00419/2023, FA/00420/2023, FA/00421/2023, FA/00423/2023, FA/00425/2023, FA/00429/2023, FA/00430/2023, FA/00431/2023, FA/00432/2023, FA/00433/2023, FA/00441/2023, FA/00442/2023, FA/00443/2023, FA/00445/2023, FA/00446/2023, FA/00447/2023, FA/00449/2023, FA/00450/2023, FA/00451/2023, FA/00452/2023, FA/00453/2023, FA/00454/2023, FA/00455/2023, FA/00456/2023, FA/00458/2023, FA/00461/2023, FA/00462/2023, FA/00463/2023, FA/00465/2023, FA/00466/2023, FA/00467/2023, FA/00468/2023, FA/00469/2023, FA/00470/2023, FA/00471/2023, FA/00472/2023, FA/00473/2023, FA/00474/2023, FA/00475/2023, FA/00476/2023, FA/00477/2023, FA/00478/2023, FA/00479/2023, FA/00482/2023, FA/00488/2023, FA/00698/2023, FA/00701/2023, FA/00702/2023, FA/00704/2023, FA/00705/2023, FA/00711/2023, FA/00712/2023, FA/00713/2023, FA/00714/2023, FA/00716/2023, FA/00717/2023, FA/00718/2023, FA/00719/2023, FA/00727/2023, FA/00728/2023, FA/00729/2023, FA/00730/2023, FA/00731/2023, FA/00732/2023, FA/00735/2023, FA/00736/2023, FA/00737/2023, FA/00738/2023, FA/00739/2023, FA/00740/2023, FA/00741/2023, FA/00745/2023, FA/00746/2023, FA/00747/2023, FA/00748/2023, FA/00749/2023, FA/00751/2023, FA/00752/2023, FA/00753/2023, FA/00754/2023, FA/00755/2023, FA/00756/2023, FA/00784/2023, FA/00790/2023, FA/00791/2023, FA/00792/2023, FA/00793/2023, FA/00794/2023, FA/00795/2023, FA/00796/2023, FA/00797/2023, FA/00798/2023, FA/00799/2023, FA/00800/2023, FA/00801/2023, FA/00802/2023, FA/00803/2023, FA/00821/2023, FA/00822/2023, FA/00823/2023, FA/00824/2023, FA/00825/2023, FA/00826/2023, FA/00827/2023, FA/00828/2023, FA/00829/2023, FA/00830/2023, FA/00840/2023, FA/00842/2023, FA/00843/2023, FA/00844/2023, FA/00845/2023, FA/00846/2023, FA/00847/2023, FA/00848/2023, FA/00874/2023, FA/00891/2023, FA/00892/2023, FA/00893/2023, FA/00894/2023, FA/00895/2023, FA/00896/2023, FA/00897/2023, FA/00898/2023, FA/00899/2023, FA/00900/2023, FA/00901/2023, FA/00902/2023, FA/00903/2023, FA/00904/2023, FA/00905/2023, FA/00906/2023, FA/00907/2023, FA/00908/2023, FA/00909/2023, FA/00910/2023, FA/00911/2023, FA/00912/2023, FA/00913/2023, FA/00914/2023, FA/00915/2023, FA/00916/2023, FA/00917/2023, FA/00918/2023, FA/00919/2023, FA/00920/2023, FA/00921/2023, FA/00922/2023, FA/00923/2023, FA/00932/2023, FA/00938/2023, FA/00939/2023, FA/00944/2023, FA/00945/2023, FA/00946/2023, FA/00947/2023, FA/00948/2023, FA/00949/2023, FA/00950/2023, FA/00951/2023, FA/00952/2023, FA/00953/2023, FA/01024/2023, FA/01025/2023, FA/01026/2023, FA/01027/2023, FA/01028/2023, FA/01029/2023, FA/01031/2023, FA/01033/2023, FA/01034/2023, FA/01035/2023, FA/01036/2023, FA/01037/2023, FA/01038/2023, FA/01039/2023, FA/01040/2023, FA/01041/2023, FA/01044/2023, FA/01046/2023, FA/01047/2023, FA/01098/2023, FA/01099/2023, FA/01100/2023, FA/01102/2023, FA/01103/2023, FA/01104/2023, FA/01105/2023, FA/01106/2023, FA/01107/2023, FA/01108/2023, FA/01109/2023, FA/01120/2023, FA/01121/2023, FA/01122/2023, FA/01123/2023, FA/01135/2023, FA/01136/2023, FA/01137/2023, FA/01138/2023, FA/01139/2023, FA/01140/2023, FA/01342/2023, FA/01343/2023, FA/01344/2023, FA/01345/2023, FA/01347/2023, FA/01348/2023, FA/01349/2023, FA/01352/2023, FA/01353/2023, FA/01354/2023, FA/01356/2023, FA/01357/2023, Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/20/2023 6:23:15 PM 2 FA/01364/2023, FA/01380/2023, FA/01381/2023, FA/01383/2023, FA/01386/2023, FA/01387/2023, FA/01388/2023, FA/01390/2023, FA/01393/2023 Dated : 20-09-2023 Parties through their counsel.

Counsel for the parties submit that the matter may be heard finally on the next date of hearing itself as the pleadings are complete.

As a last indulgence, let the matter be listed on 30.10.2023.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 9/20/2023 6:23:15 PM