Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(1) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971 (1)Every person who applies to be registered under this Act shall pay such registration fee not exceeding one hundred rupees as may be prescribed.
