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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(1) in The Tamil Nadu Bhoodan Yagna Act, 1958

(1)The Government may [* * *] [Words 'by notification' were omitted by Tamil Nadu Bhoodan Yagna (Amendment) Act, 1964 (Tamil Nadu Act 36 of 1964).] make rules to carry out the purposes of this Act.