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[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

State of Telangana - Subsection

Section 67(3)(f) in Telangana Irrigation Act, 1357 F.

(f)the manner in which bunding operations for lands irrigated by irrigation works shall be conducted by pattadars or Government agency with or without taccavi loans and the period of recovery of any loans which may be granted;