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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(4)(f) in The West Bengal Housing Industry Regulation Act, 2017

(f)execute a registered conveyance deed of the apartment, plot or building, as the case may be, in favour of the allottee along with the undivided proportionate title in the common areas to the association of allottees or competent authority, as the case may be, as provided under section 17 of this Act;