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Calcutta High Court (Appellete Side)

Bikash Chandra Bera & Ors vs Madhusudan Das & Ors on 4 July, 2017

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

                                                   1


04.07.2017

srm F.A.T. No.286 of 2015 (CAN 1280 of 2017) Bikash Chandra Bera & Ors.

Versus Madhusudan Das & Ors.

Mr. Saunak Bhattacharya, ld. Advocate ...for the Applicants/Appellants. Mr. S.N. Arefin, ld. Advocate ...for the Opposite Parties. On the prayer made on behalf of the appellants, the hearing of this matter stands adjourned to enable them to cure the defect.

Let this matter appear in the Daily Supplementary Cause List on July 17, 2017 under the heading "Application".

(Debasish Kar Gupta, J. ) (Md. Mumtaz Khan, J.)