Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 1 in The Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953

1. Short title, extent and commencement.

(1)This Act may be called the Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953.
(2)It extends to the whole of the State of Punjab.
(3)It shall come into force at once.