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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(3) in The M.P. Panchayat Nirvachan Niyam, 1995

(3)The seals to be used for ballot box shall be affixed in such mariner that it shall not be possible to open the box again without breaking such seal or any thread on which the seals have been affixed.