Delhi High Court - Orders
Lovelesh Singhal Proprietor Shivani ... vs Commissioner Delhi Goods And Service ... on 22 May, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6925/2023 & CM APPL. 26946/2023
LOVELESH SINGHAL PROPRIETOR SHIVANI
OVERSEAS ..... Petitioner
Through: Counsel (appearance not given)
versus
COMMISSIONER DELHI GOODS AND SERVICE TAX
& ORS. ..... Respondents
Through: Mr. Rajeev Aggarwal, ASC with Ms.
Shilpa Singh, Adv.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 22.05.2023
1. The learned counsel appearing for the petitioner requests for an adjournment. He states that he requires time to prepare the matter.
2. At his request, list on 07.08.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J MAY 22, 2023 Ch This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 19:19:44