Allahabad High Court
Late Shiv Shankwer Memorial Education ... vs Commissioner Of Income Tax, Meerut And ... on 5 August, 2010
Author: Ra°Es Kumar
Bench: Ra°Es Kumar
Court No. - 37 Case :- WRIT TAX No. - 724 of 2009 Petitioner :- Late Shiv Shankwer Memorial Education Society Respondent :- Commissioner Of Income Tax, Meerut And Another Petitioner Counsel :- Rakesh Ranj an Agrawal,Suyash Agarwal Respondent Counsel :- A.S.G.I.,B.Agarwal,D.Awasthi,S.C. (Income Tax) Hon'ble Ra°es Kumar,J.
Hon'ble Bharati SaDru.J. As prayed, four weeks and no more is allowed to file rejoinder affidavit. List thereafter.
Order Date :- 5.8.2010 SFH